Bindusagar Samantray vs State Of Odisha & Anr
2021 Latest Caselaw 8406 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        W.P.(C) No.27634 of 2020

                      Bindusagar Samantray                  ....                   Petitioner

                                                                            Mr. K.K. Swain,
                                                                                  Advocate
                                                    -versus-

                      State of Odisha & Anr.                ....           Opposite Parties

                                                                    Mr. Ashok Kumar Parija,
                                                                  learned Advocate General,
                                                                         Mr. Sandeep Parida,
                                                                    Sr. Standing Counsel and
                                                                 Mr. D. Mohapatra, Standing
                                                                      Counsel, S&ME Deptt.


                               CORAM:
                               JUSTICE BISWANATH RATH
                                                ORDER

10.08.2021 Order No.

07. 1. Heard learned counsel for the parties. Hearing concluded and judgment is reserved. Written note of submissions, if any, by any of the parties be filed by 12.8.2021 with exchange of copies thereof on the other side.

(Biswanath Rath) Judge

SKS/UKS