Minati Panda vs State Of Odisha & Anr
2021 Latest Caselaw 8405 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                WPC (OAC) No. 225 of 2015

             Minati Panda                       .....                      Petitioner
                                                        Mr. B.S. Tripathy-1, Advocate
                                          - Versus-
             State of Odisha & Anr.             .....                    Opp. Parties
                                                                       State Counsel


                         CORAM:
                             DR. JUSTICE B.R. SARANGI
                                          ORDER

10.08.2021

Order No. This matter is taken up through hybrid mode.

Mr. B.S. Tripathy-1, learned counsel for the petitioner seeks time to give compilation of the judgments so that the matter can be disposed of at the stage of admission.

Call this matter after three weeks.

(DR. B.R. SARANGI) GDS JUDGE