Citation : 2021 Latest Caselaw 8393 Ori
Judgement Date : 10 August, 2021
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.27637 of 2020
Orissa Secondary School Teachers .... Petitioner
Association
Mr. D. K. Mohapatra,
Advocate
-versus-
State of Odisha & Anr. .... Opposite Parties
Mr. Ashok Kumar Parija,
learned Advocate General,
Mr. Sandeep Parida,
Sr. Standing Counsel and
Mr. D. Mohapatra, Standing
Counsel, S&ME Deptt.
CORAM:
JUSTICE BISWANATH RATH
ORDER
10.08.2021 Order No.
07. 1. Heard learned counsel for the parties. Hearing concluded and judgment is reserved. Written note of submissions, if any, by any of the parties be filed by 12.8.2021 with exchange of copies thereof on the other side.
(Biswanath Rath) Judge
SKS/UKS
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