M/S. Hi Tech Edifice Pvt. Ltd vs Union Of India And Others
2021 Latest Caselaw 8349 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                            W.P.(C) No. 36537 of 2020

             M/s. Hi Tech Edifice Pvt. Ltd.,    ...    Petitioner
             Khurda                             .
                                 Mr. S.S.Kashyap, Advocate

                                           -versus-
             Union of India and others ....      Opposite Parties
                                Mr. C.K.Pradhan, C.G.C.(Ops 1 & 2)
                                Ms. R. Ronald,Advocate (For O.P.No.3)
                     Smt. Baijayanti Mohanty, Advocate for OP.No.4

                                CORAM:
                           JUSTICE S.K. MISHRA

JUSTICE SAVITRI RATHO

Order No. ORDER 10.08.2021

04. W.P.(C) Nos. 36241, 36243, 36245, 34744, 36502, 36509, 36514, 36519, 36522, 36526, 36529, 36532, 36537, 36540, 36544 & 36949 of 2020

These matters are taken up by hybrid mode. Heard Mr. Subhankar Rout, learned counsel for the petitioners in W.P.(C) Nos.36241, 36243, 36245, 36502, 36514, 36529, 36540 & 365404 of 2020; Mr. S.S.Kashyap, learned counsel for petitioners in W.P.(C) Nos.34744, 36509, 36519, 36522, 36526, 36532, 36537, 36949 of 2020.

Mr. B.K.Nayak, learned CGC for O.Ps.1 & 2 in W.P.(C) No. 36241 of 2020, Mr. B. Dash, learned CGC for O.Ps.1 & 2 in W.P.(C) Nos.36243 & 36245 of 2020, Mr. P.K.Parhi, learned ASGI of Odisha for O.Ps.1 & 2 in W.P.(C) Nos.34744, 36502, 36514, 36519, 36540 & 36949 of 2020; Mr. S. Mohanty, learned CGC for O.Ps.1 & 2 in W.P.(C) No. 36532 of 2020, Mr. S. Panda, learned CGC for O.Ps.1 & 2 in W.P.(C) Nos.36509, Mr.M.K.Badu, learned CGC for O.Ps.1 & 2 in W.P.(C) No.36522 of 2020, Mr. K.C.Kar, learned CGC for O.Ps.1 & 2 in W.P.(C) No. 36526 of 2020, Mr. D.K.Sahoo, learned CGC // 2 //

for O.Ps.1 & 2 in W.P.(C) No.36529 of 2020, Mr. C.K.Pradhan, learned CGC for O.Ps.1 & 2 in W.P.(C) No.36537 of 2020, Mr. D.Swain, learned CGC for O.Ps.1 & 2 in W.P.(C) No.36544 of 2020, Ms. R. Ronald, learned counsel for the O.P. No.3 in all the writ petitions except W.P.(C) No.36949 of 2020, Mr. Mohit Agarwal, learned counsel for O.P.No.4 in W.P.(C) No.36241 & 36514, 36519, 36532, of 2020, Mr. D.Mohanty, learned counsel for O.P.No.4 in W.P.(C) No.36243 & 36544 of 2020, Mr. Lambodar Achari, learned counsel for O.P.No.4 in W.P.(C) No.36245 of 2020, Mr. B.P.Pradhan, learned counsel for O.P.No.4 in W.P.(C) Nos.36529 & 36522 of 2020, Mr. B.P.Pradhan, learned counsel for O.P.Nos.4 &5 in W.P.(C) No. 36502 of 2020 & Smt. Baijayanti Mohanty, learned counsel for O.P. No.4 in W.P.(C) No.36537 of 2020.

Hearing concluded. Judgment is reserved.

(S.K. Mishra) Judge

( Savitri Ratho) Judge dutta