Basudev Das & Another vs Ganeswar Mallik
2021 Latest Caselaw 8331 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     RSA No.34 of 2021


                  Basudev Das & Another             ....          Appellants
                                       Mr. Bhaskar Chandra Panda, Advocate

                                              -versus-
                  Ganeswar Mallik                       ....         Respondent
                                                 Mr.Ashok Kumar Rout, Advocate


                           CORAM:
                           MR. JUSTICE D.DASH
                                              ORDER

09.08.2021

RSA Nos. 34 and 35 of 2021 Order No.

03. This matter is taken up through hybrid arrangement (virtual/physical mode).

Heard learned counsel for the Parties on merit. Hearing is concluded. Judgment is reserved.

(D. Dash) Judge Aks