Phula Pradhan vs State Of Odisha & Ors
2021 Latest Caselaw 8324 Ori

         IN THE HIGH COURT OF ORISSA AT CUTTACK
                           WPC (OAC) No.3092 of 2015

  Phula Pradhan                              .....                        Petitioner
                                                       Mr. S.N. Patnaik, Advocate
                                       Vs.
  State of Odisha & Ors.                     .....                 Opposite parties

                                                        Mr. M. Balabantaray, S.C.


              CORAM:
                  DR. JUSTICE B.R. SARANGI

                                         ORDER

09.08.2021

Order No. This matter is taken up through hybrid mode.

In view of detailed judgment passed today, i.e., 09.08.2021 in WPC (OAC) No.2408 of 2015, the petitioner having stood in the same position and this case, being squarely covered by the said judgment, is disposed of in terms of the said judgment.

Alok DR. B.R. SARANGI, J.