Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Mihir Ranjan Harichandan vs State Of Odisha & Ors
2021 Latest Caselaw 8321 Ori

Citation : 2021 Latest Caselaw 8321 Ori
Judgement Date : 9 August, 2021

Orissa High Court
Mihir Ranjan Harichandan vs State Of Odisha & Ors on 9 August, 2021
         IN THE HIGH COURT OF ORISSA AT CUTTACK
                           WPC (OAC) No.2410 of 2015

  Mihir Ranjan Harichandan                   .....                        Petitioner
                                                       Mr. S.N. Patnaik, Advocate
                                       Vs.
  State of Odisha & Ors.                     .....                 Opposite parties

                                                        Mr. M. Balabantaray, S.C.


              CORAM:
                  DR. JUSTICE B.R. SARANGI

                                         ORDER

09.08.2021

Order No. This matter is taken up through hybrid mode.

In view of detailed judgment passed today, i.e., 09.08.2021 in WPC (OAC) No.2408 of 2015, the petitioner having stood in the same position and this case, being squarely covered by the said judgment, is disposed of in terms of the said judgment.

Alok DR. B.R. SARANGI, J.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter