Basanti Sa vs Mahanadi Coal Field Limited And
2021 Latest Caselaw 8210 Ori

         IN THE HIGH COURT OF ORISSA AT CUTTACK
                            W.P.(C) No. 14298 of 2014

  Basanti Sa                                  .....                        Petitioner
                                                      Mr. S.C. Samantray, Advocate
                                        Vs.
  Mahanadi Coal Field Limited and             .....                  Opposite parties
  others                                                Mr. P.R. Pattnaik, Advocate

               CORAM:
                   DR. JUSTICE B.R. SARANGI

                                          ORDER

05.08.2021

Order No. This matter is taken up through hybrid mode.

Heard Mr. S.C. Samantaray, learned counsel for the petitioner and Mr. P.R. Pattnaik, learned counsel for opposite party-MCL.

Hearing is concluded and judgment reserved.

Ashok (DR. B.R. SARANGI) JUDGE