Jagabandhu Sahoo @ Bulu vs State Of Odisha
2021 Latest Caselaw 8207 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    CRLA No.324 of 2014
                 Jagabandhu Sahoo @ Bulu               ....           Appellant
                                                       Mr. A. Sahoo, Advocate

                                            -versus-
                 State of Odisha                       ....          Respondent
                                                       Mr. P.K. Maharaj, A.S.C.

                          CORAM:
                          JUSTICE S.K. PANIGRAHI
                                          ORDER

05.08.2021 Order No.

26. 1. This matter is taken up by video conferencing mode.

2. Heard Mr. Asok Sahu, learned counsel for the appellant and Mr. P.K. Maharaj, learned Addl. Standing Counsel for the State.

3. Hearing is concluded and judgment reserved.

4. Learned counsel for the appellant is directed to produce the written note of submission by 09th August 2021.

( S.K.Panigrahi ) Judge Sisir/LB