Haramohan Mohapatra vs State Of Odisha & Ors
2021 Latest Caselaw 8126 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                               WPC (OAC) No. 2949 of 2016

             Haramohan Mohapatra              .....                      Petitioner
                                                         Mr. D.K. Patnaik, Advocate
                                         - Versus-
             State of Odisha & Ors.            .....                    Opp. Parties
                                                              Mr. M. Balabantaray,
                                                      Standing Counsel for the State

                         CORAM:
                             DR. JUSTICE B.R. SARANGI
                                         ORDER

03.08.2021

Order No. This matter is taken up through hybrid mode.

Mr. D.K. Patnaik, learned counsel for the petitioner seeks time to get himself ready and collect some more judgments.

Call this matter after six weeks. In the meantime, learned counsel for the petitioner shall file written note of submission with citations.

(DR. B.R. SARANGI) GDS JUDGE