Rakesh Kumar Samal vs State Of Odisha And Another
2021 Latest Caselaw 8096 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                              CRLMC No. 512 of 2021

             Rakesh Kumar Samal                ...          Petitioner
                                Miss Sonia Mathur, Sr. Advocate on
                                  behalf of Mr. T. K. Sahu, Advocate
                                    -versus-
             State of Odisha and another       ... Opposite Parties
                        Mrs. S. Mishra, Additional Standing Counsel

                           CORAM:
                          JUSTICE S. K. PANIGRAHI

 Order No.                               ORDER
                                       02.08.2021

04. 1. This matter is taken up by video conferencing mode.

2. Hearing concluded and order/judgment is reserved.

3. As the restrictions due to resurgence of COVID-19 situation are continuing, learned counsel for the parties may utilize a printout of the order available in the High Court's website, at par with certified copy, subject to attestation by the concerned advocate, in the manner prescribed vide Court's Notice No.4798, dated 15th April, 2021.

(S. K. Panigrahi) Judge AKP