Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

6 9.4.2021 This Matter Is Taken Up ... vs Unknown
2021 Latest Caselaw 4964 Ori

Citation : 2021 Latest Caselaw 4964 Ori
Judgement Date : 9 April, 2021

Orissa High Court
6 9.4.2021 This Matter Is Taken Up ... vs Unknown on 9 April, 2021
                       MACA NO.280 OF 2019




6   9.4.2021             This matter is taken up by video conferencing
               mode.
                         Heard in part.
                         The    Insurance      Company      challenges     the
               maintainability of the Appeal on the premises of no third
               party coverage involving relation of the owner and the
               Claimants application for enhancement.
                         Both the parties are directed to file their respective
               judgments and written note of submission on the next date.
                         Put up this matter on 23.4.2021.


                                             ..............................
                                             Biswanath Rath, J.

m

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter