RSA/194/2018
2021 Latest Caselaw 4960 Ori

Citation : 2021 Latest Caselaw 4960 Ori
Judgement Date : 9 April, 2021

Orissa High Court

RSA/194/2018 on 9 April, 2021

                                     R.S.A. No.194 of 2018




  02. 09.04.2021          This matter is taken up through video conferencing mode.
                          Heard learned counsel for the Appellants and the learned
                   counsel for the Respondent.
                          Hearing is concluded.
                          Judgment is reserved.


                                                 .......................
                                                  D. Dash, J.

Basu

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