CRLA/119/2021
2021 Latest Caselaw 4672 Ori

Citation : 2021 Latest Caselaw 4672 Ori
Judgement Date : 6 April, 2021

Orissa High Court

CRLA/119/2021 on 6 April, 2021

                                CRLA NO.119 OF 2021




03.   06.04.2021         Let the original copy / free copy of the impugned judgment
                   received from the court below be filed by learned counsel for the
                   appellant within a period of two weeks. Thereafter stamp reporting
                   be made.
                         Put up this case on 29.04.2021.
                                                                    ........................
                                                                       S.Panda, J.

........................ S.K.Panigrahi, J.

Download the LatestLaws.com Mobile App