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CRLREV/52/2021
2021 Latest Caselaw 4668 Ori

Citation : 2021 Latest Caselaw 4668 Ori
Judgement Date : 6 April, 2021

Orissa High Court
CRLREV/52/2021 on 6 April, 2021
                                CRLREV No.52 of 2021




02. 06.04.2021           This    matter   is   taken   up    by    video
                 conferencing mode.
                         Since the certified copy of the judgment has
                 already been filed, the defect as pointed out by the
                 Stamp Reporter stands ignored.
                         List this matter on 13th April, 2021 for
                 admission.



                                                       .......................
                                                        S.Pujahari, J.

RKS

 
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