WP(C)/34606/2020
2021 Latest Caselaw 4648 Ori

Citation : 2021 Latest Caselaw 4648 Ori
Judgement Date : 6 April, 2021

Orissa High Court

WP(C)/34606/2020 on 6 April, 2021

                              W.P.(C) No. 34606 of 2020




07.   06.04.2021         The matter is taken up by video conferencing mode.
                         Heard Mr. K.C. Sahu, learned counsel for the
                   petitioners and Mr. A. Rath, learned Addl. Standing Counsel
                   for the State.
                         Hearing is concluded and judgment reserved.
                         As the restrictions due to the COVID-19 situation are
                   continuing, learned counsel for the parties may utilize the
                   soft copy of this order available in the High Court's website
                   or print out thereof at par with certified copies in the
                   manner prescribed, vide Court's Notice No.4587, dated 25th
                   March, 2020.



                                                      .................................

(DR. B.R. SARANGI, J)

Ajaya

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