Citation : 2024 Latest Caselaw 277 Meg
Judgement Date : 15 May, 2024
Serial No. 13-23
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
WP(C) No. 91 of 2023 with
WP(C) No. 92 of 2023
WP(C) No. 93 of 2023
WP(C) No. 94 of 2023
WP(C) No. 95 of 2023
WP(C) No. 96 of 2023
WP(C) No. 97 of 2023
WP(C) No. 98 of 2023
WP(C) No. 99 of 2023
WP(C) No. 100 of 2023
WP(C) No. 101 of 2023
Date of Order: 15.05.2024
Smti. Tamsin T. Sangma Vs. State of Meghalaya & Ors.
Smti. Dolly A. Sangma Vs. State of Meghalaya & Ors.
Smti. Flora Tese K. Marak Vs. State of Meghalaya & Ors.
Smti. Euriva R. Marak Vs. State of Meghalaya & Ors.
Smti. Arpana Hajong Vs. State of Meghalaya & Ors.
Smti. Sunita Hajong Vs. State of Meghalaya & Ors.
Smti. Hasina Khatun Vs. State of Meghalaya & Ors.
Smti. Tiasha M. Sangma Vs. State of Meghalaya & Ors.
Smti. Janisha Ch. Marak Vs. State of Meghalaya & Ors.
Smti. Santona Banai Koch Vs. State of Meghalaya & Ors.
Smti. Sonabal B. Sangma Vs. State of Meghalaya & Ors.
1
Coram:
Hon'ble Mr. Justice H. S. Thangkhiew, Judge
Appearance:
For the Petitioner/Appellant(s) : Mr. A.S. Siddiqui, Sr. Adv. with
Ms. A. Kharmyndai, Adv.
For the Respondent(s) : Mr. N.D. Chullai, AAG with
Ms. Z.E.Nongkynrih, GA Ms. S.Bhattacharjee, GA Ms. I.Lyngwa, GA.
Hearing concluded. Judgment reserved.
Judge
Meghalaya 15.05.2024 "Samantha PS"
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