Shri Faster Bareh vs . State Of Meghalaya
2024 Latest Caselaw 255 Meg

Citation : 2024 Latest Caselaw 255 Meg
Judgement Date : 8 May, 2024

High Court of Meghalaya

Shri Faster Bareh vs . State Of Meghalaya on 8 May, 2024

 Serial No. 11
 Regular List



                          HIGH COURT OF MEGHALAYA
                              AT SHILLONG

Crl. A. No. 11 of 2023
                                               Date of Order: 08.05.2024
Shri Faster Bareh                      Vs.             State of Meghalaya
Coram:
                 Hon'ble Mr. Justice B. Bhattacharjee, Judge

Appearance:
For the Petitioner/Appellant(s)   :    Mr. M. Dkhar, Adv. vice
                                       Mr. S.P. Mahanta, Sr. Adv.

For the Respondent(s)             :    Mr. J. Thabah, GA with

Ms. S. Shyam, GA.

Hearing completed. Judgment reserved.

Judge

Meghalaya 08.05.2024 "N.Swer, Stenographer, Gr-II"

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