Odimar Syiemsad vs . State Of Meghalaya & 10 Ors.
2024 Latest Caselaw 241 Meg

High Court of Meghalaya

Odimar Syiemsad vs . State Of Meghalaya & 10 Ors. on 2 May, 2024

Author: H. S. Thangkhiew

Bench: H. S. Thangkhiew

Serial No. 36
Regular List
                            HIGH COURT OF MEGHALAYA
                                  AT SHILLONG

    WP(C) No. 34 of 2024                                 Date of Order: 02.05.2024


    Odimar Syiemsad                     Vs.          State of Meghalaya & 10 Ors.

    Coram:
                    Hon'ble Mr. Justice H. S. Thangkhiew, Judge


    Appearance:

    For the Petitioner/Appellant(s) :         Mr. S. Dutta, Sr. Adv. with
                                              Mr. I. Lahiri, Adv.
                                              Ms. I. Das, Adv.

    For the Respondent(s)           :         Mr. A.S. Pandey, Adv. with

Mr. A. Kharwanlang, Adv.(ForR 2-8)

Heard learned counsel for the parties. Arguments concluded. Judgment reserved.

Judge

Meghalaya 02.05.2024 "D.Thabah-PS"