Meecl Progressive Workers' Union vs . State Of Meghalaya & Ors.
2024 Latest Caselaw 372 Meg

High Court of Meghalaya

Meecl Progressive Workers' Union vs . State Of Meghalaya & Ors. on 5 June, 2024

Author: W. Diengdoh

Bench: W. Diengdoh

      Serial No. 08
      Regular List


                           HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

WP(C) No. 133 of 2021
                                                     Date of Order: 05.06.2024
MeECL Progressive Workers' Union            Vs.      State of Meghalaya & Ors.
Represented By Its General Secretary

Coram:
                  Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)   : Mr. S. Singpho, Adv. vice
                                    Mr. P. Yobin, Adv.
For the Respondent(s)             : Mr. E.R. Chyne, GA (For R 1)

Ms. R. Colney, Adv. (For R 2 & 3))

Learned counsels for the parties have submitted that the written argument may be allowed to be filed in course of the day.

In view thereof, this matter is now reserved for judgment.

Judge

Meghalaya 05.06.2024 "Tiprilynti-PS"