Union Of India & Ors vs Binil Kumar & Ors
2024 Latest Caselaw 50 Meg

High Court of Meghalaya

Union Of India & Ors vs Binil Kumar & Ors on 16 February, 2024

Author: W. Diengdoh

Bench: W. Diengdoh

Serial No. 02               HIGH COURT OF MEGHALAYA
Regular List                       AT SHILLONG

        WA No. 46 of 2023
                                                          Date of order: 16.02.2024
        Union of India & ors          vs                        Binil Kumar & ors
        Coram:
               Hon'ble Mr. Justice S. Vaidyanathan, Chief Justice
               Hon'ble Mr. Justice W. Diengdoh, Judge
        Appearance:
        For the Appellants        :   Ms A. Pradhan, Adv. vice
                                      Dr N. Mozika, DSG
        For the Respondents :         Mr M. Chanda, Adv.

The judgment and order dated 24.03.2023 under challenge in this appeal has been passed by one of us (W. Diengdoh, J).

Registry is directed to post this matter on 05.03.2024 before any other Division Bench in which one of us (W. Diengdoh, J) is not a party after obtaining necessary orders.

                    (W. Diengdoh)                          (S. Vaidyanathan)
                        Judge                                 Chief Justice

        Meghalaya
        16.02.2024
         "Sylvana PS"