Citation : 2024 Latest Caselaw 33 Meg
Judgement Date : 13 February, 2024
Serial No. 01
Supplementary List
HIGH COURT OF MEGHALAYA
AT SHILLONG
CRP. No. 15 of 2023
Date of Order: 13.02.2024
Smti. Sikha Naug Vs. Meghalaya Hindu Mission
Coram:
Hon'ble Mr. Justice W. Diengdoh, Judge
Appearance:
For the Petitioner/Appellant(s) : Mr. S. Jindal, Adv.
For the Respondent(s) : Mr. S.D. Upadhaya, Adv.
Parties are present.
This matter was called up on the query of the Court as to certain documents which are relevant for consideration, but have not been annexed to the petition herein, such documents being the complete set of the copy of the plaint filed before the Trial Court in T.S. No. 15 (T) of 2008.
Mr. S. Jindal, learned counsel for the petitioner has submitted that the copy of the complete set is in his possession, and has accordingly produced the same today.
This submission was not objected to by Mr. S.D. Upadhaya, learned counsel on behalf of the respondent.
Accordingly, such documents are placed on record and marked as Annexure-X. Matter is now reserved for judgment.
Judge Meghalaya 13.02.2024 "D. Nary, PS"
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