Shri. Sandeep Kumar Bhagat vs . State Of Meghalaya & Anr.
2024 Latest Caselaw 30 Meg

Citation : 2024 Latest Caselaw 30 Meg
Judgement Date : 13 February, 2024

High Court of Meghalaya

Shri. Sandeep Kumar Bhagat vs . State Of Meghalaya & Anr. on 13 February, 2024

Serial No.14
Regular List
                        HIGH COURT OF MEGHALAYA
                            AT SHILLONG

Crl.Petn. No. 83 of 2023            Date of Order: 13.02.2024
____________________________________________________________
Shri. Sandeep Kumar Bhagat Vs.      State of Meghalaya & Anr.

Coram:
      Hon'ble Mr. Justice B. Bhattacharjee, Judge


Appearance:
For the Petitioner/Appellant(s) : Mr. N. Das, Adv.

For the Respondent(s)          : Mr. K. Khan, PP. with

Mr. S. Sengupta, Addl. PP.

Hearing concluded. Judgment reserved.

Judge

Meghalaya 13.02.2024 "Biswarup PS"

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