Mulo Rakait vs . State Of Meghalaya
2024 Latest Caselaw 29 Meg

High Court of Meghalaya

Mulo Rakait vs . State Of Meghalaya on 13 February, 2024

Author: W. Diengdoh

Bench: W. Diengdoh

Serial Nos. 03-05
Regular List

                   HIGH COURT OF MEGHALAYA
                          AT SHILLONG
Crl. A. No. 6/2023 with
Crl. A. No. 7/2023
Crl. A. No. 8/2023
                                                Date of order: 13.02.2024
Mulo Rakait                    vs.           State of Meghalaya
Thum Rakait                    vs.           State of Meghalaya
Ioolang Rakait                 vs.           State of Meghalaya
Coram:
       Hon'ble Mr. Justice S. Vaidyanathan, Chief Justice
       Hon'ble Mr. Justice W. Diengdoh, Judge
Appearance:
For the Appellants               : Mr. K.S. Kynjing, Sr. Adv. with
                                   Mr. K.S. Sunar, Adv.
                                   Mr. G. Syngkrem, Adv.
                                   Ms. B. Rapsang, Adv.
For the Respondent               : Mr. N.D. Chullai, AAG with

Ms. R. Colney, GA

Heard both sides. Judgment is reserved.

(W. Diengdoh) (S. Vaidyanathan) Judge Chief Justice Meghalaya 13.02.2024 "Santosh, P.S."