M/S Rki India Limited vs . State Of Meghalaya & 5 Ors.
2024 Latest Caselaw 544 Meg

High Court of Meghalaya

M/S Rki India Limited vs . State Of Meghalaya & 5 Ors. on 13 August, 2024

Author: H. S. Thangkhiew

Bench: H. S. Thangkhiew

Serial No. 01
Regular List
                            HIGH COURT OF MEGHALAYA
                                  AT SHILLONG

    WP(C) No. 116 of 2024                             Date of Order: 13.08.2024


    M/s RKI India Limited               Vs.        State of Meghalaya & 5 Ors.

    Coram:
                    Hon'ble Mr. Justice H. S. Thangkhiew, Judge


    Appearance:

    For the Petitioner/Appellant(s) :         Ms. Liz Mathew, Sr. Adv. with
                                              Ms. B. Vennimalai, Adv.
                                              Ms. N. Rajee, Adv.
                                              Ms. L. Langi, Adv.

    For the Respondent(s)           :         Mr. A.S. Pandey, GA

Ms. A. Thungwa, GA Mr. J.N. Rynjah, GA.

Hearing concluded. Judgment reserved.

Judge

Meghalaya 13.08.2024 "D.Thabah-PS"