Kuldeep Chand vs . Union Of India & Ors.
2024 Latest Caselaw 192 Meg

High Court of Meghalaya

Kuldeep Chand vs . Union Of India & Ors. on 8 April, 2024

Author: H.S.Thangkhiew

Bench: H.S.Thangkhiew

 Serial No.21
 Regular List

                       HIGH COURT OF MEGHALAYA
                           AT SHILLONG


WP(C). No. 43 of 2024
                                                   Date of Order :08.04.2024

Kuldeep Chand                             Vs.        Union of India & Ors.


Coram:
                Hon'ble Mr. Justice H.S.Thangkhiew, Judge

Appearance:
For the Petitioner/Applicant(s) :         Mr. B.Deb, Adv.

For the Respondent(s)            :        Ms. A.Pradhan, Adv. vice

Dr. N.Mozika, DSGI.

As prayed for by Ms. A.Pradhan, learned counsel vice Dr. N.Mozika, DSGI, further two weeks' time is granted to file the affidavit.

Mr. B.Deb, learned counsel for the petitioner submits that the matter is covered by a judgment and order dated 19-05-2023, passed by this Court in WP(C). No. 422 of 2022.

List this matter on 18-04-2024.

Judge

Meghalaya 08.04.2024 "Samantha PS"