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Chief Engineer (Nh) Pwd (Roads) vs . M/S Bsc-C And C Jv
2024 Latest Caselaw 165 Meg

Citation : 2024 Latest Caselaw 165 Meg
Judgement Date : 1 April, 2024

High Court of Meghalaya

Chief Engineer (Nh) Pwd (Roads) vs . M/S Bsc-C And C Jv on 1 April, 2024

Author: H. S. Thangkhiew

Bench: H. S. Thangkhiew

Serial No. 03
Regular List
                     HIGH COURT OF MEGHALAYA
                           AT SHILLONG

CRP No. 2 of 2024
                                          Date of Order: 01.04.2024

Chief Engineer (NH) PWD (Roads)        Vs. M/s BSC-C and C JV

Coram:
                 Hon'ble Mr. Justice H. S. Thangkhiew, Judge


Appearance:
For the Petitioner(s)            :     Mr. A. Kumar, AG with
                                       Mr. E.R. Chyne, GA

For the Respondent(s)            :     Mr. R. Banerji, Sr. Adv. with

Mr. R. Prakash, Adv. Mr. A. Pande, Adv. Mr. A. Raghuwanshi, Adv. Ms. S. Gangar, Adv. Ms. G.C. Marboh, Adv.

Hearing is concluded, and bullet points have been filed. Judgment reserved.

JUDGE

Meghalaya 01.04.2024 "V. Lyndem-PS"

 
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