Sonibarson Marwein vs . State Of Meghalaya & Anr
2022 Latest Caselaw 524 Meg

Serial No.01
Supplementary List
                        HIGH COURT OF MEGHALAYA
                               AT SHILLONG

       Crl.A.No.26/2022 with
       Crl.M.C.No.54/2022
                                                     Date of order: 14.09.2022
       Sonibarson Marwein             Vs.        State of Meghalaya & anr
       Coram:
              Hon'ble Mr. Justice Sanjib Banerjee, Chief Justice
              Hon'ble Mr. Justice W. Diengdoh, Judge
       Appearance:
       For the Appellant    :   Mr. K. Sunar, Adv with
                                Ms. L. Biswa, Adv
       For the Respondents :    Mr. S. Sengupta, Addl.PP

i) Whether approved for reporting in Yes/No Law journals etc.:

ii) Whether approved for publication in press: Yes/No

The appeal has been preferred against a judgment of conviction of July 19, 2022 and the consequential sentence.

The appeal is within time.

Let the lower court records be immediately called for from Nongstoin and adequate number of paper-books prepared within the next six weeks.

The appeal will appear for final hearing immediately thereafter. List on November 9, 2022.

               (W. Diengdoh)                               (Sanjib Banerjee)
                   Judge                                     Chief Justice
       Meghalaya
       14.09.2022
 "Lam DR-PS"