Smti. Shobuza Begum & Anr. vs . State Of Meghalaya & Ors.
2022 Latest Caselaw 608 Meg

Citation : 2022 Latest Caselaw 608 Meg
Judgement Date : 20 October, 2022

High Court of Meghalaya

Smti. Shobuza Begum & Anr. vs . State Of Meghalaya & Ors. on 20 October, 2022

Serial No. 13
Regular List
                           HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

   WP(C) No. 460 of 2021                         Date of Order: 20.10.2022


   Smti. Shobuza Begum & Anr.          Vs.   State of Meghalaya & Ors.

   Coram:
                       Hon'ble Mr. Justice H. S. Thangkhiew, Judge


   Appearance:

   For the Petitioner/Appellant(s) :   Mr. S. Deb, Adv.

   For the Respondent(s)           :   Mr. H. Abraham, GA (For R 1-6)

Mr. N. Syngkon, Adv. (For R 7)

Hearing concluded. Judgment reserved.

Judge

Meghalaya 20.10.2022 "D.Thabah-PS"

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