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Md. Nasir Khan vs . State Of Meghalaya & 2 Ors.
2022 Latest Caselaw 218 Meg

Citation : 2022 Latest Caselaw 218 Meg
Judgement Date : 13 May, 2022

High Court of Meghalaya
Md. Nasir Khan vs . State Of Meghalaya & 2 Ors. on 13 May, 2022
     Serial No. 18
     Regular List



                         HIGH COURT OF MEGHALAYA
                             AT SHILLONG

Crl. A. No. 7 of 2021
                                                 Date of Order: 13.05.2022
Md. Nasir Khan                    Vs.          State of Meghalaya & 2 Ors.
Coram:
                 Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)   :     Mr. K. Ch. Gautam, Adv.
For the Respondent(s)             :     Mr. B. Bhattacharjee, AAG. with

Ms. S. Laloo, GA.

i) Whether approved for reporting in Yes/No Law journals etc.:

ii)      Whether approved for publication
         in press:                                           Yes/No



Lower Case Records as called for has been produced before this Court.

This matter is accordingly reserved for judgment.

Judge Meghalaya 13.05.2022 "N.Swer, Stenographer"

 
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