Shri. Eldon Khongmawloh vs . State Of Meghalaya
2022 Latest Caselaw 52 Meg

Citation : 2022 Latest Caselaw 52 Meg
Judgement Date : 3 March, 2022

High Court of Meghalaya

Shri. Eldon Khongmawloh vs . State Of Meghalaya on 3 March, 2022

Serial No.04
Supplementary List

                          HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

Crl. Petn. No.61/2021
                                                    Date of Order: 03.03.2022
Shri. Eldon Khongmawloh                 Vs.                State of Meghalaya


Coram:
                  Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)   :     Mr. D. K. Warjri. Adv.

For the Respondent(s)             :     Mr. H. Kharmih, Addl. Sr. GA

Having heard the learned counsels for the parties, this matter is now reserved for judgment.

Judge

Meghalaya 03.03.2022 "Tiprilynti-PS"

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