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Oriental Insurance Co. Ltd. vs . Smti. Chinta Devi & Ors.
2022 Latest Caselaw 741 Meg

Citation : 2022 Latest Caselaw 741 Meg
Judgement Date : 23 December, 2022

High Court of Meghalaya
Oriental Insurance Co. Ltd. vs . Smti. Chinta Devi & Ors. on 23 December, 2022
      Serial No. 01
      Regular List

                          HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

MC(MACApp) No. 2 of 2018 in
MACApp. No. 4 of 2018

                                                Date of Decision: 23.12.2022
Oriental Insurance Co. Ltd.            Vs.          Smti. Chinta Devi & Ors.
Coram:
                  Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)   :     Mr. A. Khan, Adv.
For the Respondent(s)             :     Mr. M. Sharma, Adv.

i) Whether approved for reporting in Yes/No Law journals etc.:

ii)     Whether approved for publication
        in press:                                           Yes/No

In view of the Judgment and Order dated 23.12.2022 passed in

MACApp. No. 4 of 2018, this misc. case also stands disposed of.

Judge

Meghalaya 23.12.2022 "Tiprilynti-PS"

 
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