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Shri. Herman Rani vs . State Of Meghalaya & Ors.
2022 Latest Caselaw 442 Meg

Citation : 2022 Latest Caselaw 442 Meg
Judgement Date : 10 August, 2022

High Court of Meghalaya
Shri. Herman Rani vs . State Of Meghalaya & Ors. on 10 August, 2022
Serial No. 39
Regular List
                           HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

   WP(C) No. 89 of 2021                                Date of Order: 10.08.2022


   Shri. Herman Rani                   Vs.         State of Meghalaya & Ors.

   Coram:
                       Hon'ble Mr. Justice H. S. Thangkhiew, Judge


   Appearance:

   For the Petitioner/Appellant(s) :         Mr. P.N. Nongbri, Adv. with
                                             Mr. W.S. Gayang, Adv.

   For the Respondent(s)           :         Mr. K.P. Bhattacharjee, GA(For R 1-6)

Mr. K.C. Gautam, Adv. (For R 7-10).

Hearing concluded. Judgment reserved.

Judge

Meghalaya 10.08.2022 "D.Thabah-PS"

 
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