Citation : 2022 Latest Caselaw 420 Meg
Judgement Date : 1 August, 2022
Serial No. 04
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
Crl. M.C. No. 34 of 2022 in
Crl. Petn. No. 23 of 2022
Date of Decision: 01.08.2022
Shri. Bansheilang Khongsit & Ors. Vs. State of Meghalaya & Ors.
Coram:
Hon'ble Mr. Justice W. Diengdoh, Judge
Appearance:
For the Petitioner/Appellant(s) : Ms. A. Syiem, Adv.
For the Respondent(s) : Mr. R. Gurung, Addl. Sr. GA
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication
in press: Yes/No
In view of the judgment and order dated 01.08.2022 passed in Crl.
Petn. No. 23 of 2022, this misc. case also stands disposed of.
Judge
Meghalaya 01.08.2022 "Tiprilynti-PS"
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