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Sis Ltd vs Vrs
2026 Latest Caselaw 2256 Mani

Citation : 2026 Latest Caselaw 2256 Mani
Judgement Date : 30 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Sis Ltd vs Vrs on 30 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Lucy by Lucy
         Digitally signed

      Gurumayum                                                           Item Nos. 5-6
Gurum Date:
      2026.03.30             IN THE HIGH COURT OF MANIPUR
ayum 16:31:29
      +05'30'
                                       AT IMPHAL

          WP(C) No. 199 of 2026
          SIS Ltd                                                       ...Petitioner/s
              Vrs.
          Union of India & 3 Ors                                      ...Respondent/s

With MC(WP(C)) No. 206 of 2026

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

30.03.2026

Ms. Julekha Khan, learned counsel appeared for the

petitioner; and Mr. Kh. Samarjit, learned Sr. counsel and DSGI

appeared for the respondent nos. 1, 2 & 3; and None appeared for

the respondent no. 4.

The learned DSGI seeks 10(ten) days' further time for

filing counter affidavit.

Prayer is allowed.

List these cases again on 16.04.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

Page 1

 
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