Konjengbam Martin Singh vs State Of Manipur & Ors
2026 Latest Caselaw 2241 Mani

Manipur High Court

Konjengbam Martin Singh vs State Of Manipur & Ors on 30 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPA Digitally signed by
            SHOUGRAKPAM                                                       IN. 67
M DEVANANDA DEVANANDA SINGH
            Date: 2026.03.30 16:13:45
SINGH       +05'30'


                              IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL
           WP(C) No. 362 of 2018
           Konjengbam Martin Singh                             ... Petitioner
                  Vs.
           State of Manipur & ors.                             ... Respondents

                                     B E F O R E
                       HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                          O R D E R

30-03-2026

None appeared for the petitioner.

Mr. Shyam Sharma, learned GA appeared on behalf of respondents No. 1 to 4 and Mr. L. Rajesh, learned counsel appeared on behalf of respondent No. 6. None appeared for the respondent No. 5.

Mr. L. Rajesh, learned counsel appearing for the respondent No. 6 prays for taking up this matter after two weeks citing personal inconvenience.

As prayed for, list this case again on 18-05-2026.

JUDGE Devananda