Pangsatabam (N) Waribam (O) vs State Of Manipur & Ors
2026 Latest Caselaw 2240 Mani

Manipur High Court

Pangsatabam (N) Waribam (O) vs State Of Manipur & Ors on 30 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                    IN. 70
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.30 16:14:11
SINGH       +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
          WP(C) No. 302 of 2020
          Pangsatabam (N) Waribam (O)
          Indira Devi                                      ... Petitioner
                 Vs.
          State of Manipur & ors.                          ... Respondents

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

30-03-2026

In view of the adjournment slip submitted by the parties, list this case again on 15-04-2026.

JUDGE Devananda