State Of Manipur & Anr vs Vrs
2026 Latest Caselaw 2199 Mani

Manipur High Court

State Of Manipur & Anr vs Vrs on 27 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

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         Digitally signed

      Gurumayum                                                        Item Nos. 72-73
Gurum Date:
      2026.03.27
                            IN THE HIGH COURT OF MANIPUR
ayum 16:42:06
      +05'30'
                                      AT IMPHAL

             MC(WP(C)) No. 339 of 2022
             State of Manipur & Anr                                    ...Applicant/s
                 Vrs.
             Laishram Dhaneshwor Singh & 36 Ors                      ...Respondent/s

With WP(C) No. 310 of 2022

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

27.03.2026

Ms. Rinika, learned counsel appearing for the petitioners prays for adjournment of the hearing of these cases on the ground that her senior who is the conducting counsel is out of station.

This prayer has been objected to by Mr. Th. Vashum, learned GA appearing for the respondents by submitting that because of the interim order passed by this Court the authorities cannot publish the final seniority list. The learned GA, accordingly submitted that no further adjournment may be allowed after the next date.

In view of the submission made above, let these cases be listed again on 04.04.2026.

It is made clear that no further adjournment will be allowed on the next date.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

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