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Laishram Kamala Devi vs Vrs
2026 Latest Caselaw 2196 Mani

Citation : 2026 Latest Caselaw 2196 Mani
Judgement Date : 27 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Laishram Kamala Devi vs Vrs on 27 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
         Digitally signed
Lucy by Lucy                                                           Item Nos. 21-22
      Gurumayum
Gurum Date:
      2026.03.27
                            IN THE HIGH COURT OF MANIPUR
ayum 16:40:40
      +05'30'
                                      AT IMPHAL

          WP(C) No. 251 of 2025
          Laishram Kamala Devi                                         ...Petitioner/s
              Vrs.
          State of Manipur & 2 Ors                                   ...Respondent/s

With MC(WP(C)) No. 234 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

27.03.2026

Ms. Rinika, learned counsel appearing for the

petitioner seeks 2(two) weeks' time for filing rejoinder affidavit.

Mr. Th. Vashum, learned GA appearing for the

respondents has no objection.

As prayed for, list these cases again on 25.05.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

Page 1

 
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