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M/S Koireng Food Imphal vs Regional Institute Of Medical Sciences
2026 Latest Caselaw 2192 Mani

Citation : 2026 Latest Caselaw 2192 Mani
Judgement Date : 27 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

M/S Koireng Food Imphal vs Regional Institute Of Medical Sciences on 27 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                              IN. 16 to 18
DEVANANDA DEVANANDA SINGH
            Date: 2026.03.27 16:32:40
SINGH       +05'30'

                               IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL
           WP(C) No 145 of 2025
           M/S Koireng Food Imphal                                 ... Petitioner
                  Vs.
           Regional Institute of Medical Sciences                  ... Respondent
                  With
           MC(WP(C)) No. 141 of 2025 &
           MC(WP(C)) No. 245 of 2026

                                     B E F O R E
                       HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                            O R D E R

27-03-2026

On the joint request made by the counsel appearing for the parties, list these cases again on 30-03-2026.

Earlier interim order shall continue till the next date.

JUDGE Devananda

 
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