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Ruma Sarkar vs Jawaharlal Nehru Institute Of Medical ...
2026 Latest Caselaw 2181 Mani

Citation : 2026 Latest Caselaw 2181 Mani
Judgement Date : 27 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Ruma Sarkar vs Jawaharlal Nehru Institute Of Medical ... on 27 March, 2026

Author: A.Guneshwar Sharma
Bench: A.Guneshwar Sharma
SHAMURAILATPA Digitally signed by
                SHAMURAILATPAM SUSHIL SHARMA
M SUSHIL SHARMA Date: 2026.03.27 18:58:33 +05'30'
                                                                                   Sl. Nos.6-9

                                    IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL

                                            WA No. 47 of 2023

                          Ruma Sarkar
                                                              Appellant
                                    Vs.
                          Jawaharlal Nehru Institute of Medical Sciences (JNIMS)
                          and 5 others

                                                             Respondents

                                     With MC(WA) No. 31 of 2025
                                     With MC(WA) No. 98 of 2023
                                       With WA No. 39 of 2024

                                            BEFORE
                          HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR
                         HON'BLE MR. JUSTICE A.GUNESHWAR SHARMA


                                                  ORDER

(Order of the court was made by M. Sundar, CJ) 27.03.2026 [1] Matter mentioned at half past ten.

[2] Ms. N. Daina, learned counsel for respondent No. 6 in WA

No. 47 of 2023 and for respondent No. 1 in WA No. 39 of 2023 requests

for an adjournment citing counsel inconvenience.

[3] Mr. Phungyo Zingkhai, learned State Counsel for

respondent Nos. 1 to 4 in WA No. 47 of 2023, Ms. Pamchui, learned

counsel for respondent No. 5 in WA No. 47 of 2023 and Mr. A. Rommel,

learned counsel for appellant in WA No. 47 of 2023 and for respondent

No. 2 in WA No. 39 of 2024 do not oppose the request.

[4] Afore-referred request of learned counsel for respondent

No. 6 in WA No. 47 of 2023 and for respondent No. 1 in WA No. 39 of

2023 is acceded to.

[5]          List on 24.04.2026.




                      JUDGE                        CHIEF JUSTICE
Sushil





 

 
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