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Md. Rehan Abdullah vs Vrs
2026 Latest Caselaw 2144 Mani

Citation : 2026 Latest Caselaw 2144 Mani
Judgement Date : 26 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Md. Rehan Abdullah vs Vrs on 26 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Lucy by Lucy
         Digitally signed
                                                                         Item Nos. 30
      Gurumayum
Gurum Date:
      2026.03.26
                            IN THE HIGH COURT OF MANIPUR
ayum 16:17:01                         AT IMPHAL
      +05'30'


         WP(C) No. 188 of 2026
         MD. Rehan Abdullah                                            ...Petitioner/s
             Vrs.
         State of Manipur & 3 Ors                                    ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

26.03.2026

Mr. Shyam Sharma, learned GA appearing for the

respondents seeks 2(two) weeks' time for filing counter affidavit.

Md. Abdul Baqee Khan, learned counsel appearing for

the petitioner submitted that he has no objection.

As prayed for, list this case again on 21.05.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

Page 1

 
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