Pechimayum Geetchandra Meitei; & Anr vs Vrs
2026 Latest Caselaw 1992 Mani

Manipur High Court

Pechimayum Geetchandra Meitei; & Anr vs Vrs on 24 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABORA Digitally signed
MBAM byKABORAMBAM
SAPANA SAPANA    CHANU
       Date: 2026.03.24
       15:46:58 +05'30'
CHANU                                                              Item Nos. 15-17
                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

         MC (WP (C)) No. 853 of 2025 With
         MC (WP (C)) No. 763 of 2024 With
         WP (C) No. 11 of 2024

         Pechimayum Geetchandra Meitei; & Anr.
                                                               ...Applicant/s
            Vrs.
         Ngangbam Iboyaima Meetei; & 4 Ors.
                                                      ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

24.03.2026

On the joint request made by the counsel appearing for

the parties, list these cases again on 14.05.2026.

JUDGE

Sapana