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S. Thaongaolou vs Union Of India & 4 Ors
2026 Latest Caselaw 1953 Mani

Citation : 2026 Latest Caselaw 1953 Mani
Judgement Date : 23 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

S. Thaongaolou vs Union Of India & 4 Ors on 23 March, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                       Item No. 23


                 IN THE HIGH COURT OF MANIPUR
                           AT IMPHAL

                           WP(C) No. 1004 of 2025

      S. Thaongaolou
                                                         .....Petitioner/s
                                      -Versus-
      Union of India & 4 Ors.
                                                         ....Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order 23.03.2026 [1] On joint request, list this case on 25.05.2026. [2] Interim order, if any, is extended till the next date.

JUDGE

Kh. Joshua Maring

 
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