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Haobijam Nishikanta Singh vs Vrs
2026 Latest Caselaw 1920 Mani

Citation : 2026 Latest Caselaw 1920 Mani
Judgement Date : 23 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Haobijam Nishikanta Singh vs Vrs on 23 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
          Digitally
Lucy signed  by Lucy
      Gurumayum                                                       Item Nos. 15-19
Gurum Date:
      2026.03.23           IN THE HIGH COURT OF MANIPUR
ayum 11:33:43
      +05'30'                        AT IMPHAL

              MC(WP(C)) No. 120 of 2022
              Haobijam Nishikanta Singh                               ...Applicant/s
                  Vrs.
              Sanasam Memthoi Devi & 6 Ors                          ...Respondent/s

With WP(C) No. 257 of 2022 WP(C) No. 46 of 2022 WP(C) No. 940 of 2022 WP(C) No. 975 of 2022

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

23.03.2026

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 12.05.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

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