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Thangjam Bina Devi vs Vrs
2026 Latest Caselaw 1902 Mani

Citation : 2026 Latest Caselaw 1902 Mani
Judgement Date : 20 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Thangjam Bina Devi vs Vrs on 20 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
KABOR
AMBAM Digitally
      by
                signed


SAPAN KABORAMBAM
      SAPANA CHANU
      Date: 2026.03.23
A     11:24:10 +05'30'

CHANU
                                                                                        Item Nos. 94
                                         IN THE HIGH COURT OF MANIPUR
                                                   AT IMPHAL

                          WP (C) No. 81 of 2026

                          Thangjam Bina Devi
                                                                   ...Petitioner/s
                             Vrs.
                          Regional Institute of Medical Sciences (RIMS)
                                                             ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

20.03.2026

Themchuiyo Kashung, learned counsel appearing for the

respondent seeks 3 weeks' time for filing counter affidavit.

Mr. K. Kishan, learned counsel appearing for the petitioner

prays for fixing a short date.

In view of the submission made above, let this case be

listed again on 30.04.2026.

JUDGE

Sapana

 
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