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Bilkish Shahani vs Vrs
2026 Latest Caselaw 1901 Mani

Citation : 2026 Latest Caselaw 1901 Mani
Judgement Date : 20 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Bilkish Shahani vs Vrs on 20 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
          Digitally
          signed by Lucy
          Gurumayum                                                   Item Nos. 93
Lucy
          Date:
Gurumayum 2026.03.20       IN THE HIGH COURT OF MANIPUR
          15:14:05
          +05'30'
                                     AT IMPHAL

               WP(C) No. 68 of 2026
               Bilkish Shahani                                      ...Petitioner/s
                    Vrs.
               State of Manipur & 3 Ors                          ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

20.03.2026

Mr. Shyam Sharma, learned GA appearing for the

respondent seeks 2(two) weeks' time for filing counter affidavit.

Mr. Bikash Sharma, learned counsel appearing for the

petitioner has no objection.

As prayed for, list this case again on 20.05.2026.

JUDGE

Lucy

Page 1

 
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