Maibam Romeshchandra Meetei; & 87 Ors vs Vrs
2026 Latest Caselaw 1896 Mani

Manipur High Court

Maibam Romeshchandra Meetei; & 87 Ors vs Vrs on 20 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABORA Digitally signed
MBAM byKABORAMBAM
SAPANA SAPANA    CHANU
       Date: 2026.03.23
       11:44:07 +05'30'
CHANU
                                                                              Item Nos. 91
                                IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL

           WP (C) No. 62 of 2026

           Maibam Romeshchandra Meetei; & 87 Ors.
                                            ...Petitioner/s
               Vrs.
           State of Manipur; & 2 Ors.
                                         ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

20.03.2026

Mrs. L. Monomala, learned GA appearing for the

respondents seeks 3 weeks' time for filing counter affidavit.

Mr. S. Lokhendro, learned counsel appearing for the

petitioners has no objection.

As prayed for, list this case again on 26.05.2026.

JUDGE

Sapana