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Lunkim Thangminlen Khongsai vs State Of Manipur & Anr
2026 Latest Caselaw 1832 Mani

Citation : 2026 Latest Caselaw 1832 Mani
Judgement Date : 18 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Lunkim Thangminlen Khongsai vs State Of Manipur & Anr on 18 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM
                          Digitally signed by                                        IN. 8 to 10
                SHOUGRAKPAM DEVANANDA
DEVANANDA SINGH SINGH
                Date: 2026.03.18 13:39:31 +05'30'




                                         IN THE HIGH COURT OF MANIPUR
                                                    AT IMPHAL
              WP(C) No. 596 of 2021
              Lunkim Thangminlen Khongsai                               ... Petitioner
                      Vs.
              State of Manipur & anr.                                   ... Respondents
                      With
              WP(C) No. 298 of 2021 &
              WP(C) No. 563 of 2021

                                        B E F O R E
                          HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                                    O R D E R

18-03-2026

On the joint request made by the counsel appearing for the parties, list these cases again on 18-05-2026.

Earlier interim order shall continue till the next date.

JUDGE Devananda

 
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