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N. Sucheta Devi & Ors vs State Of Manipur & Anr
2026 Latest Caselaw 1815 Mani

Citation : 2026 Latest Caselaw 1815 Mani
Judgement Date : 18 March, 2026

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Manipur High Court

N. Sucheta Devi & Ors vs State Of Manipur & Anr on 18 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM       Digitally signed by
                  SHOUGRAKPAM DEVANANDA
                                                                          IN. 22
DEVANANDA         SINGH
                  Date: 2026.03.18 13:41:14
SINGH             +05'30'



                             IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL
      WP(C) No. 65 of 2024
      N. Sucheta Devi & ors.                              ... Petitioners
             Vs.
      State of Manipur & anr.                             ... Respondents

                                B E F O R E
                  HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                              O R D E R

18-03-2026

On the joint request made by the counsel appearing for the parties, list this case again on 30-04-2026.

JUDGE Devananda

 
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